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Bombay Presidency - Section

Section 2 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

2.

The examinations shall begin on such dates as the Executive Committee of the Court of Examiners may fix. The dates, programme and places of examinations and the last date for receipt of application shall be notified in the Maharashtra Government Gazette, ordinarily two months before the commencement of examination.