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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

(2)The list of valid nominations shall be prepared in Hindi and shall contain the names in alphabetical order, with addresses of the duly nominated candidates as given in the nomination papers. The alphabetical order shall be determined with reference to the names proper of other candidates.