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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)Attendance Register. - On arriving at office/every employee under Class 'B' and C' is required to note the hour of his arrival in the attendance register with initial. The attendance Register will be placed by the Secretary or any Officer so authorised before the Managing Director by 10.45 a.m. everyday. Similarly, departure will be recorded by every employee under Class "B" and "C" at the time of departure.At the close of the month the position with regard to the punctual attendance, late attendance or otherwise will be reviewed by the Secretary or any officer so authorised on 1st every month.