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State of Odisha - Section

Section 34 in Orissa State Financial Corporation (Staff) Regulations, 1975

34. Hours of attendance.

(1)
(a)Office hours are from 10.30 a.m. to 4.30 p.m. Any member of the staff may be required to work beyond office hours if the business of the Corporation demands it-
(b)Any member of the staff who attends office after 10.45 a.m. will explain his late attendance to the Managing Director.
(c)Any member of the staff who attends office after 10.45 A.M. will be treated to have attended office late.
(2)Attendance Register. - On arriving at office/every employee under Class 'B' and C' is required to note the hour of his arrival in the attendance register with initial. The attendance Register will be placed by the Secretary or any Officer so authorised before the Managing Director by 10.45 a.m. everyday. Similarly, departure will be recorded by every employee under Class "B" and "C" at the time of departure.At the close of the month the position with regard to the punctual attendance, late attendance or otherwise will be reviewed by the Secretary or any officer so authorised on 1st every month.