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[Cites 0, Cited by 0] [Section 14(13)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(13)(i) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(i)A panel of assessors shall be prepared by each Zonal Accreditation Board wherein the persons preferably from the same zonal jurisdiction shall be employed;