Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(10)(b) in Tamil Nadu Electricity Grid Code, 2005

(b)The operative power factor of the generators in the network shall be between 0.85 lagging and 0.95 leading for good reactive power supply capability for local loads and should not generally be used for remote despatching of reactive power.