Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(iii) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011 (iii)Rates and charges for use of intervening transmission facilities, where these cannot be mutually agreed upon by the licensees within the state;
