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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Rajasthan - Subsection

Section 127(1)(ii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(ii)The variation in power purchase cost due to UI and Hydro based generation and other unapproved purchases shall not be covered under fuel surcharge adjustment.