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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5)(a) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(a)Irrigation status containing all statistical data relating to irrigation including details of the project wise irrigation potential and its actual utilization, water user efficiency and productivity relating to the projects.