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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(5)To ensure publication of an annual report containing following information by project authorities:
(a)Irrigation status containing all statistical data relating to irrigation including details of the project wise irrigation potential and its actual utilization, water user efficiency and productivity relating to the projects.
(b)Benchmarking of irrigation/ multipurpose water projects to identify projects with best management practices for emulation by other projects.
(c)Water Audit or Irrigation/ multipurpose water projects giving a systematic and scientific water account of the projects.