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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2) in Orissa Pani Panchayat Rules, 2003

(2)The officer so moved,shall direct the Farmers' Organisation to convene the special General Body meeting by giving clear 15 days' notice to all the members of the Farmers' Organisation by personal service which shall be presided over by him.