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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)Merit for admission in the University may be determined cither on the basis of marks or grade obtained in the qualifying examination and achievements in co-curricular and extra-curricular activities or on the basis of marks or grade obtained in the entrance test conducted at the State level either by an association of the Universities conducting similar courses of any agency of the State. However, admission in professional and technical courses shall be made through entrance test only.