Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Gujarat - Subsection Section 24(2) in Sardar Patel University Act, 1955 (2)Each Faculty shall consist of -(a)members of the Boards of Studies for the Studies for the subjects comprised in the Faculty;(b)such Fellows as are assigned to that Faculty by the Senate.
