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State of Rajasthan - Section

Section 13 in The Manual of Departmental Orders

13.

- (i) Separate and distinct rolls should be submitted in the prescribed forms for the following classes of establishment on the dates prescribed for each:-
(a)Deputy collectors.
(b)Ziladars.
(c)Members of the Subordinate service.
(d)Clerks, munshis, signallers and drafts men.
(e)amins and Girdawars.
(f)Patwaris and Muhafizes.
(g)Men recommended for the post of Dy. Collector.
(h)Men recommended for Ziliadarship.
(i)Members of the Subordinate service recommended for sub-divisional charge.
(j)Clerks recommended for post of divisional head clerk.
(k)Munshis recommended for the post of head Munshi.
(ii)When submitting rolls each reporting officer should state whether the man reported on is "strongly recommended", "recommended", or "not recommended", as the case may be, giving brief but clear reasons for the entry.
(iii)Recommendations of subordinates considered fit for sub-divisional charge should be submitted every year as laid down in (i) (i) above irrespective of whether or not their names already exist on the approved list, or they are holding sub-divisional charge; and if it is considered that a subordinate whose name is borne on the list has proved himself unfit for sub-divisional charge, the fact should be reported and the removal of his name from the list recommended, the precise reasons for this recommendation being stated.
Character Records