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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(5) in First Statutes of the University of Udaipur

(5)Appointment of the Nominee.-The Vice-Chancellor shall then take action to obtain Chancellor's order appointing the nominee/nominees as a member/members of the Board and communicate the same to him/them:Provided that no outgoing representative of the Co-operative Societies shall serve for more than two consecutive terms.