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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1)(v) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(v)Two teachers from amongst the cadre of teachers of Government Engineering Colleges and Government Polytechnics under the Directorate of Technical Education, Government of Chhattisgarh, to be nominated by the Kuladhipati after consultation with the State Government, who shall be the Members;