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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3) in The Orissa (State) Council of Culture Rules, 1990

(3)After due scrutiny by the Awards Committee, the Member-Secretary shall place the Committee's report (including the compilation of nominations, specifying the respective counting figures in respect of the preferences for each nominee) before the Board.