Section 33(2) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960
(2)The Superintendent may award any of the following punishments for the act or acts specified in sub-rule (I) :-(a)deprivation of play hours;(b)temporary cessation of visits from parents or guardians;(c)change to labour of severe nature for a period not exceeding three months; and(d)segregation from the rest in a separate room of the protective home.
