Section 69 in Himachal Pradesh Municipal Election Rules, 2015
69. Spoilt and returned Ballot papers.
(1)A voter who has inadvertently dealt with his ballot paper in such a manner that it can not be conveniently used as a ballot paper, may, on returning it to the Presiding Officer and on satisfying himself of the inadvertence, be given another ballot paper and the ballot paper so returned shall be marked by the Presiding Officer as "cancelled being Spoilt".(2)All ballot papers cancelled under sub-rule (1) shall be kept in a separate packet.
