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Union of India - Section

Section 16 in Damodar Valley Corporation Act, 1948

16. Supply of water to those whose supply has been stopped or reduced.-

If, with a view to operating its schemes, the Corporation has stopped or reduced the supply of water to any person for agricultural, industrial or domestic purposes which such person was, prior to such stoppage or reduction, enjoying by virtue of any prescriptive right, the Corporation shall arrange such supply of water on the same terms as before.