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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Jharkhand - Subsection

Section 67(1)(b) in The Bihar Primary and Middle Education Rules, 1961

(b)a chart showing the revenue thana number of each village, the name of the village, its population (male and female to be shown separately), the number of children of school-going age/underage groups 6-11 years, 11-14 years and 14-17 years: and