Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(b) in The West Bengal Special Economic Zone Act, 2003. (b)has, in the opinion of the State Government, so abused his position as a member as to render his continuance on the authority detrimental to the interests of the authority.
