Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 211] [Entire Act] State of Andhra Pradesh - Subsection Section 211(6A) in Andhra Pradesh Panchayat Raj Act, 1994 (6A)[ The incurring or authorising of expenses in contravention of Section 230A.] [Added by Section 6 of Act No. 26 of 2000.]
