Himachal Pradesh High Court
Rattani Devi vs . Kesari Devi (Deceased) Through Lrs. on 18 March, 2025
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rattani Devi Vs. Kesari Devi (deceased) through Lrs.
RSA No.440 of 2019 18.03.2025 Present: Mr. A.K. Sharma, Advocate, vice Mr. Aman Deep Sharma, Advocate, for the appellant.
Ms. Meera Devi & Mr. Hemant Thakur, Advocates, for the respondents.
Learned counsel appearing on behalf of the appellant submits that the original counsel is not available because he is suffering from Typhoid Fever.
As prayed by learned vice counsel for the appellant, list for final hearing on 09.09.2025.
(Vivek Singh Thakur) Judge 18th March, 2025 (Shamsh Tabrez)