Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(a) in Companies (Appointment of Sole Agents) Rules, 1975

(a)Whether any expenses, incurred by the sole selling agents, are reimbursed by the company? If so, give details for the last three years.