Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iv) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(iv)The admissions shall be made in the order of merit on the basis of the ranking assigned in PACET/PACET-AC as per Rule 5/11 of the Andhra Pradesh Planning and Architecture Common Entrance Test for entry into 5year B. Arch and 4 year B. Planning and other related course, 2004.