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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Services (Medical Attendance) Rules, 1947

(2)Inspectors and sergeants of the Armed Police and Chaplains in Civil Station.Note - Family includes the wife and children including parents, sisters and minor brothers of a Government servant residing with, wholly dependent upon him.