Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Bihar - Subsection

Section 172(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)a ladder or step-ladder does not stand on loose bricks or other loose packing and has a level and firm footing;