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[Cites 1, Cited by 3]

State Consumer Disputes Redressal Commission

Bikramjit Kaur Wd/O Harbans Singh vs Bajaj Allianz Life Insurance Co Ltd., on 9 April, 2010

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB,
          S.C.O. NO.3009-10, SECTOR 22-D, CHANDIGARH.

                                           ...

                         Consumer Complaint No.63 of 2009

                                                    Date of Institution : 29.07.2009
                                                    Date of decision : 09.04.2010

Bikramjit Kaur Wd/o Harbans Singh, resident of 77 Janta Coloney Maqsudan,
Jalandhar.

                                                                     ...Complainant

                                         Versus

1.

Bajaj Allianz Life Insurance Co Ltd., GE Plaza Airport Road Yerwada Pune through its General Manager/ Occupier.

2. Bajaj Allianz Life Insurance Co Ltd., BMC Chowk, Jalandhar through its Manager.

...Respondents Complaint under Section 17 of the Consumer Protection Act, 1986 (as amended upto date) Before:-

Hon'ble Mr.Justice S.N.Aggarwal, President.
Mrs.Amarpreet Sharma, Member. Present:-
For the complainant : None. For the respondents : None.
JUSTICE S.N. AGGARWAL, PRESIDENT None has appeared for the complainant for the last three dates. None had appeared for the complainant on 4.11.2009 & 27.1.2010. None has appeared for the appellant even for today.
Dismissed for want of prosecution.
(Justice S.N.Aggarwal) President (Mrs.Amarpreet Sharma) Member April 9, 2010.
Davinder