State Consumer Disputes Redressal Commission
Bikramjit Kaur Wd/O Harbans Singh vs Bajaj Allianz Life Insurance Co Ltd., on 9 April, 2010
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB,
S.C.O. NO.3009-10, SECTOR 22-D, CHANDIGARH.
...
Consumer Complaint No.63 of 2009
Date of Institution : 29.07.2009
Date of decision : 09.04.2010
Bikramjit Kaur Wd/o Harbans Singh, resident of 77 Janta Coloney Maqsudan,
Jalandhar.
...Complainant
Versus
1.Bajaj Allianz Life Insurance Co Ltd., GE Plaza Airport Road Yerwada Pune through its General Manager/ Occupier.
2. Bajaj Allianz Life Insurance Co Ltd., BMC Chowk, Jalandhar through its Manager.
...Respondents Complaint under Section 17 of the Consumer Protection Act, 1986 (as amended upto date) Before:-
Hon'ble Mr.Justice S.N.Aggarwal, President.
Mrs.Amarpreet Sharma, Member. Present:-
For the complainant : None. For the respondents : None.
JUSTICE S.N. AGGARWAL, PRESIDENT None has appeared for the complainant for the last three dates. None had appeared for the complainant on 4.11.2009 & 27.1.2010. None has appeared for the appellant even for today.
Dismissed for want of prosecution.
(Justice S.N.Aggarwal) President (Mrs.Amarpreet Sharma) Member April 9, 2010.
Davinder