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[Cites 0, Cited by 0] [Section 14(3D)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3D)(iii) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(iii)two Readers to be elected by the teacher-members of the regional station;