Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Andhra Pradesh - Subsection

Section 192(1)(viii) in Andhra Pradesh Panchayat Raj Act, 1994

(viii)advise Government on all matters relating to development activities and maintenance of services in the district, whether undertaken by local authorities or Government;