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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 30(3)(sic) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(sic)non-official member from the traders (sic) under section 37 from the notified (sic) area.