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[Section 73]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 73(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
| S.No. | Offence | Compounding authority |
| (a) | Offences punishable under clauses (m) to (s) of sub-section(1) of section 156 or sub-section (1) of section 159 or sections160 to 162 of the Act. | Assistant Executive Engineer |
| (b) | offences punishable under clauses (a) to (1) of sub-section(1) of section 156 or sections 163 to 165 or section 167 orsection 168 of the Act. | Executive Engineer |
| (c) | offences punishable under sub-section (2) of section 159 orsection 166 or section 174 of the Act. | Chief Engineer |