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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Meghalaya - Subsection

Section 23(2) in The Meghalaya School Education Act, 1981

(2)Every person to whom any power is delegated under sub-section (1), may exercise chart power in the same manner and with the same effect as if such power had been conferred on him directly by and under this Act and not by way of delegation.