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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Gujarat - Subsection

Section 59(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)The constitution of every such committee, the term of office of its members and its powers and functions shall be such as may be prescribed by the Statutes.