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State of Gujarat - Section

Section 59 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

59. Joint Consultative Committee.

(1)There shall be constituted as many joint consultative committees as for the purpose of promoting welfare of members of nonteaching staff of the University, affiliated colleges and recognized institutions as may be deemed necessary by the University.
(2)The constitution of every such committee, the term of office of its members and its powers and functions shall be such as may be prescribed by the Statutes.