Section 21 in The Orissa Panchayat Samiti Election Rules, 1991
21. Permission to Polling Agents.
(1)The Presiding Officer shall examine the authority of the Polling Agents, if any, present, authorised by the candidates and admit them to the polling station, if he is satisfied that the authority is valid under these rules.(2)if necessary the Presiding Officer may seek the assistance of respectable persons of the locality to identify the voters.
