Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(a) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958 (a)All the adult residents of Gramdan village, who hive opted for Gramdan, shall be the members of Sarvodaya Panchayat.
