Himachal Pradesh High Court
Amar Kaur vs . State Of H.P.& Ors. on 11 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Amar Kaur Vs. State of H.P.& ors.
CWP No. 3907 of 2020 .
11.10.2022 Present: Mr. A.K Gupta, Advocate, for the petitioner.
Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for respondents No. 1 to 4-State.
Heard in part. For continuation, list on 18.10.2022.
r to ( Satyen Vaidya )
Judge
11th October, 2022
(sushma)
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