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[Cites 1, Cited by 47]

Himachal Pradesh High Court

Amar Kaur vs . State Of H.P.& Ors. on 11 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Amar Kaur Vs. State of H.P.& ors.

CWP No. 3907 of 2020 .

11.10.2022 Present: Mr. A.K Gupta, Advocate, for the petitioner.

Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for respondents No. 1 to 4-State.

Heard in part. For continuation, list on 18.10.2022.

                            r          to                   ( Satyen Vaidya )
                                                                  Judge

                11th October, 2022
                     (sushma)








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