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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(iii) in Bihar Police Driver Cadre Rules, 2017

(iii)For test of Knowledge of motor vehicle of candidates, from the list of questions prepared by the committee of the board, related to traffic signs and signals under the Motor Vehicle Acts and other relevant rules, 20 questions will be asked for which maximum 20 marks may be given.