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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(a) in Rajasthan Sanskrit University Act, 1998

(a)The Board of Inspection shall dispose of the applications received for affiliation, recognition or, as the case may be, approval of the colleges and institutions subject to jurisdiction of the University and arrange for their inspection in the manner specified by the statutes and shall make recommendations to the Executive Council in respect of granting, continuing or cancelling affiliation, recognition or approval;