Himachal Pradesh High Court
Madan Lal vs . Saroj Kumari on 31 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Madan Lal Vs. Saroj Kumari Cr. MMO No. 1252/2022 31.08.2023 Present: Mr. Dinesh Thakur, Advocate, for the .
petitioner.
Ms. Anita Kumari Jalota, Advocate as Legal Aid Counsel, for the respondent.
Cr. MMO No. 1252/2022of Ms. Anita Kumari Jalota, Advocate, states that she has inadvertently appeared as Legal Aid Counsel in this rt case, as she has been appointed as Legal Aid Counsel in another case between the same parties. Therefore, let Court notice be issued to the respondent returnable for 8th November, 2023.
In the meantime, interim order to continue.
Cr. MP No. 4035/2022The application is disposed of with a direction to the applicant to file translated copies of Annexures in question before the next date of hearing.
( Sushil Kukreja ) Judge 31th August, 2023 (raman) ::: Downloaded on - 01/09/2023 20:33:49 :::CIS