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[Cites 2, Cited by 3]

Himachal Pradesh High Court

Madan Lal vs . Saroj Kumari on 26 December, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

Madan Lal Vs. Saroj Kumari Cr. MMO No. 1252/2022 26.12.2022 Present: Mr. Dinesh Thakur, Advocate, for the .

petitioner.

Cr. MMO No. 1252/2022

Issue notice to the respondent returnable for 1st March, 2023, on doing the needful within a period of one week.

r Cr. MP No. 4034/2022

Notice in the aforesaid terms.

In the meantime, further proceedings pending before the learned Chief Judicial Magistrate, Bilaspur, District Bilaspur, H.P., in Case No. 42/3 of 2016, titled Saroj Kumari Vs. Madal Lal, shall remain stayed.

( Sushil Kukreja ) Judge 26th December, 2022 (raman) ::: Downloaded on - 29/12/2022 20:34:53 :::CIS