Himachal Pradesh High Court
Madan Lal vs . Saroj Kumari on 26 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Madan Lal Vs. Saroj Kumari Cr. MMO No. 1252/2022 26.12.2022 Present: Mr. Dinesh Thakur, Advocate, for the .
petitioner.
Cr. MMO No. 1252/2022Issue notice to the respondent returnable for 1st March, 2023, on doing the needful within a period of one week.
r Cr. MP No. 4034/2022Notice in the aforesaid terms.
In the meantime, further proceedings pending before the learned Chief Judicial Magistrate, Bilaspur, District Bilaspur, H.P., in Case No. 42/3 of 2016, titled Saroj Kumari Vs. Madal Lal, shall remain stayed.
( Sushil Kukreja ) Judge 26th December, 2022 (raman) ::: Downloaded on - 29/12/2022 20:34:53 :::CIS