Section 63(2) in The Rajasthan Minor Mineral Concession Rules, 1986
(2)Short term permit shall not be granted for the following minerals:-(i)Sandstone and limestone used as (dimensional stone, Patti Katla, mill stone, ashler and flooring stone);(ii)Limestone used for burning and chips making;(iii)Marble and dolomite;(iv)Granite used for making blocks, slabs and tiles;(v)Serpentine used as block and for chips making;(vi)Rhyolite and chert used for chips making;(vii)Fullers earth, bentonite, salt-petre and slate stone; and(viii)Other mineral notified by the Government.
