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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(2)(i) in The Rajasthan Minor Mineral Concession Rules, 1986

(i)Sandstone and limestone used as (dimensional stone, Patti Katla, mill stone, ashler and flooring stone);