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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Bombay Presidency - Subsection

Section 40(2) in The Bombay Canal Rules, 1934

(2)In fixing places at which the passing in or across the bank or channel of a canal is permitted under sub-rule (1), the Executive Engineer shall have careful regard to the reasonable convenience of the people residing or holding land in the vicinity who are required to cross the canal or water their animals.