Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(q) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009 (q)to arrange for progressive introduction of continuous evaluation and reorientation of the subjectives in educational measurement;
