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State of Haryana - Section

Section 5 in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

5. Power and functions of University.

- The University shall exercise the following powers and perform the following functions, namely :-
(a)to provide facilities and promote studies and research in emerging areas of higher education, including new frontiers of engineering, technology, science, environmental studies, non-conventional energy sources and management studies, and also to achieve excellence in these and connected fields;
(b)to hold examinations and grant degrees, diplomas and other academic distinctions or titles to persons in the fields of emerging areas of higher education, including engineering, technology, science, environmental studies, non-conventional energy sources and management studies as laid down in the Statutes, Ordinances or Regulations;
(c)to confer honorary degrees or other distinctions on approved persons in the manner laid down in the Statutes;
(d)to institute prizes, medals, research studentships, exhibitions and fellowships;
(e)to receive gifts, donations or benefactions from the Government and to receive gifts, donations and transfers of movable or immovable property from transferors, donors, testators, as the case may be, and to create such corpus fund with the donations so received for the welfare of the University;
(f)to institute principalships, professorships, readerships, lecturerships, and to create other posts of any description required by the University and to appoint persons to such posts;
(g)to co-operate with educational and other institutions in India and abroad having objectives similar to those of the University in such manner, as may be conducive to their common goals;
(h)to provide instructions, including correspondence and such other courses, to such persons as are not members of the University, as it may determine;
(i)to borrow with the approval of the Government, on the security of the property of the University, money for the purposes of the University;
(j)to supervise, control and regulate the residence, conduct and discipline of the students of the University and of regional centres;
(k)to acquire, hold, manage, lease or dispose of any property, movable or immovable including trust and endowment properties, for the purpose of the University;
(l)to assess the needs of the State and the country in terms of subjects, fields of specialization, levels of education and training of technical manpower both on short and long term basis and to initiate necessary programmes to meet those needs;
(m)to organise advanced studies and research programmes based on a deep understanding of the trends in engineering, technology, management and in sciences so that the production will be ensured of men who are not only up-to-date but also be able to provide the lead;
(n)to promote research, design and developmental activities that have a relevance to social needs and the development programmes of the State;
(o)to initiate measures to enlist the co-operation of industries and Government employers to provide complementary facilities;
(p)to provide for continuous experimentation in imparting knowledge, organisation of training and preparation of text-books and other instructional materials;
(q)to arrange for progressive introduction of continuous evaluation and reorientation of the subjectives in educational measurement;
(r)to further entrepreneurial ability among its students;
(s)to educate the public with regard to the requirement of, and opportunities in the profession of engineering, technology, management and sciences and its responsibilities and services to society;
(t)to approve persons for imparting instructions in regional centre of the University.