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[Cites 0, Cited by 0] [Section 4A(2)] [Section 4A] [Entire Act]

State of Punjab - Subsection

Section 4A(2)(b) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019

(b)Age proof (Aadhar Card or Voter Card or Voter List or Marksheet of 10th Class or Retirement Certificate or in case of Orphan, Self Declaration or Certificate from Civil Surgeon is sufficient) and,