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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Incentives to Industries in Bihar, 1986

(1)Small Scale Industries will get subsidy at the rate of 25 per cent of the cost of purchase and installation of captive diesel/K. oil Generating sets, subject to a limit of Rs. 5 (five) lakhs.